Ram Narain Tyagi vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 6378 ALL

Citation : 2016 Latest Caselaw 6378 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Ram Narain Tyagi vs State Of U.P. And 4 Ors. on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 33981 of 2016
 

 
Petitioner :- Ram Narain Tyagi
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Rajeev Misra,Prashant Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is passed over.

List again.

Order Date :- 3.10.2016

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