Smt. Pramila Devi And Another vs D.I.O.S./Varanasi And Others
2016 Latest Caselaw 6374 ALL

Citation : 2016 Latest Caselaw 6374 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Smt. Pramila Devi And Another vs D.I.O.S./Varanasi And Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 7395 of 2000
 

 
Petitioner :- Smt. Pramila Devi And Another
 
Respondent :- D.I.O.S./Varanasi And Others
 
Counsel for Petitioner :- Ashok Khare
 
Counsel for Respondent :- C.S.C.,M.M. Sahai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

There is adjournment of Sri M.M. Sahai, learned counsel for the respondent till 07.10.2016.

List this case after 07.10.2016.

Order Date :- 3.10.2016

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