Devendra Kumar vs Union Of India And 3 Others
2016 Latest Caselaw 6371 ALL

Citation : 2016 Latest Caselaw 6371 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Devendra Kumar vs Union Of India And 3 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 8825 of 2016
 

 
Petitioner :- Devendra Kumar
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Siddharth Khare
 
Counsel for Respondent :- A.S.G.I.,S K Upadhyay,S.C.,Santosh Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Matter is passed over.

On the next date, learned counsel for the petitioner shall make a statement or file an affidavit that the petitioner has complied the order dated 09.05.2016.

List this case after Dussehra vacation.

Order Date :- 3.10.2016

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