Smt. Lalita Devi vs State Of U.P. And 5 Others
2016 Latest Caselaw 6369 ALL

Citation : 2016 Latest Caselaw 6369 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Smt. Lalita Devi vs State Of U.P. And 5 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 35822 of 2016
 

 
Petitioner :- Smt. Lalita Devi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ramesh Rai,Gajendra Singh
 
Counsel for Respondent :- C.S.C.,Ayank Mishra,Rajesh Kumar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Ayank Mishra, learned counsel for the respondent.

As prayed by the learned counsel for the petitioner, list again.

Order Date :- 3.10.2016

Download the LatestLaws.com Mobile App