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Shiv Prakash Debey And 3 Others vs U.P. State Road Transport ...
2016 Latest Caselaw 6365 ALL

Citation : 2016 Latest Caselaw 6365 ALL
Judgement Date : 3 October, 2016

Allahabad High Court
Shiv Prakash Debey And 3 Others vs U.P. State Road Transport ... on 3 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 25880 of 2016
 

 
Petitioner :- Shiv Prakash Debey And 3 Others
 
Respondent :- U.P. State Road Transport Corporation And 3 Others
 
Counsel for Petitioner :- Brijesh Kumar Srivastava
 
Counsel for Respondent :- Sunil Kumar Misra,Adarsh Bhushan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case tomorrow.

Order Date :- 3.10.2016

AU

 

 

 
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