Citation : 2016 Latest Caselaw 6358 ALL
Judgement Date : 3 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- WRIT - A No. - 20828 of 2016 Petitioner :- Vinod Kumar Mishra Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Santosh Kumar,S.K. Shukla,Sr. Advocate Counsel for Respondent :- C.S.C.,Mohit Singh,Shivam Yadav Hon'ble Pradeep Kumar Singh Baghel,J.
On the request of the learned counsel for the petitioner, the matter is passed over.
Order Date :- 3.10.2016
AU
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