Lajja Ram vs U.P.S.R.T.C. Lko. & Another
2016 Latest Caselaw 6355 ALL

Citation : 2016 Latest Caselaw 6355 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Lajja Ram vs U.P.S.R.T.C. Lko. & Another on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 10132 of 2000
 

 
Petitioner :- Lajja Ram
 
Respondent :- U.P.S.R.T.C. Lko. & Another
 
Counsel for Petitioner :- Nagendra Kumar
 
Counsel for Respondent :- Sunil Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is passed over.

Order Date :- 3.10.2016

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