Surendra Pal vs U.P. State Roadways Transport ...
2016 Latest Caselaw 6354 ALL

Citation : 2016 Latest Caselaw 6354 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Surendra Pal vs U.P. State Roadways Transport ... on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 35122 of 2016
 

 
Petitioner :- Surendra Pal
 
Respondent :- U.P. State Roadways Transport Corporation And 3 Ors.
 
Counsel for Petitioner :- Rabindra Bahadur Singh,Narendra Kumar
 
Counsel for Respondent :- Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Dharmendra Dhar Dubey has filed his memo of appearance on behalf of respondent no.2. He prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the said period showing the name of Sri Dharmendra Dhar Dubey as counsel for the respondent.

Order Date :- 3.10.2016

Download the LatestLaws.com Mobile App