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Kalicharan Sharma vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 6352 ALL

Citation : 2016 Latest Caselaw 6352 ALL
Judgement Date : 3 October, 2016

Allahabad High Court
Kalicharan Sharma vs State Of U.P. And 3 Ors. on 3 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 34244 of 2016
 

 
Petitioner :- Kalicharan Sharma
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Samir Sharma
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List this case after Dussehra vacation.

Order Date :- 3.10.2016

AU

 

 

 
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