Smt.Sangeeta Dwivedi vs State Of U.P. And Another
2016 Latest Caselaw 6351 ALL

Citation : 2016 Latest Caselaw 6351 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Smt.Sangeeta Dwivedi vs State Of U.P. And Another on 3 October, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 7692 of 2014
 

 
Applicant :- Smt.Sangeeta Dwivedi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Agnihotri Kumar Tripathi,Anil Singh Bishen,Devottam Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Harsh Kumar, J.

On the learned counsel for the parties, the case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 03.10.2016

Vinod.

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