Sakran vs State Of U.P.
2016 Latest Caselaw 6350 ALL

Citation : 2016 Latest Caselaw 6350 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Sakran vs State Of U.P. on 3 October, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44061 of 2015
 

 
Applicant :- Sakran
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhir Kumar
 
Counsel for Opposite Party :- G.A.,Ajai Kumar Sivastava
 

 
Hon'ble Harsh Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

List after three weeks.

Order Date :- 03.10.2016

Vinod.

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