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Narendra Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 6347 ALL

Citation : 2016 Latest Caselaw 6347 ALL
Judgement Date : 3 October, 2016

Allahabad High Court
Narendra Kumar vs State Of U.P. And 3 Others on 3 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 17849 of 2016
 

 
Petitioner :- Narendra Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anshul Kumar Singhal,Vinod Kumar Agarwal
 
Counsel for Respondent :- C.S.C.,Kunwar Bahadur Srivastava,Shashi Shukla,Surya Narayan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, list in the next cause list.

Order Date :- 3.10.2016

AU

 

 

 
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