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Smt. Swati Verma vs State Of U.P. And 3 Others
2016 Latest Caselaw 7328 ALL

Citation : 2016 Latest Caselaw 7328 ALL
Judgement Date : 30 November, 2016

Allahabad High Court
Smt. Swati Verma vs State Of U.P. And 3 Others on 30 November, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16973 of 2016
 
Petitioner :- Smt. Swati Verma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Agam Narain Roy,Om Prakash Dixit
 
Counsel for Respondent :- G.A.,Rajeev Kumar Rai
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri A.N .Roy, learned counsel for the petitioner  submits that  5.12.2016 is the date fixed before the Apex Court. 

List this matter again  in the week commencing  19.12.2016. 

Till the  next date of listing, interim order, if any, shall continue.

(Mrs.Rekha Dixit,J)  (Ramesh Sinha,J)

Order Date :- 30.11.2016

G.S

 

 

 
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