State Of U.P. vs Laliya & 3 Others
2016 Latest Caselaw 7323 ALL

Citation : 2016 Latest Caselaw 7323 ALL
Judgement Date : 30 November, 2016

Allahabad High Court

State Of U.P. vs Laliya & 3 Others on 30 November, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- GOVERNMENT APPEAL No. - 4986 of 2016
 

 
Appellant :- State Of U.P.
 
Respondent :- Laliya & 3 Others
 
Counsel for Appellant :- G.A.
 
Counsel for Respondent :- Sujan Singh
 
Hon'ble Pratyush Kumar, J.

On behalf of respondent no. 1 to 4, Sri Sujan Singh, Advocate, is present.

The Chief Judicial Magistrate, Agra, has reported compliance of Court's order dated 03rd October, 2016, thus the respondents have got themselves bailed out. On their behalf their counsel is present, they need not to appear in person till further orders of this Court provided their counsel to remains present in person in their Court.

Connect with Criminal Appeal U/s 372 No. 76 of 2016.

In the connected appeal, it has been reported that lower court record has been received.

List this appeal for final hearing in it's term.

Order Date :- 30.11.2016.

Vinod.

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