Rakesh Nath And 16 Ors. vs Union Of India And 2 Ors.
2016 Latest Caselaw 7304 ALL

Citation : 2016 Latest Caselaw 7304 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Rakesh Nath And 16 Ors. vs Union Of India And 2 Ors. on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52018 of 2016
 

 
Petitioner :- Rakesh Nath And 16 Ors.
 
Respondent :- Union Of India And 2 Ors.
 
Counsel for Petitioner :- Kshitij Shailendra
 
Counsel for Respondent :- A.S.G.I.,Pramod Kumar Pandey
 

 
Hon'ble Abhinava Upadhya,J.

Shri Pramod Kumar Pandey, learned counsel for the respondents prays for and is allowed one month's time to file counter affidavit.

List thereafter.

Order Date :- 29.11.2016

Ashish Tripathi

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