Raj Bahadur vs State Of U.P. And Anr.
2016 Latest Caselaw 7297 ALL

Citation : 2016 Latest Caselaw 7297 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Raj Bahadur vs State Of U.P. And Anr. on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 49513 of 2016
 

 
Petitioner :- Raj Bahadur
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Ashutosh Tripathi
 
Counsel for Respondent :- C.S.C.,Mohit Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 29.11.2016

Ashish Tripathi

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