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Santosh Kumar Singh vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 7296 ALL

Citation : 2016 Latest Caselaw 7296 ALL
Judgement Date : 29 November, 2016

Allahabad High Court
Santosh Kumar Singh vs State Of U.P. And 2 Ors. on 29 November, 2016
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 38275 of 2016
 

 
Petitioner :- Santosh Kumar Singh
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- C.S.C.,Devendra Pratap Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, one week's time is allowed for filing rejoinder-affidavit.  List thereafter.

Order Date :- 29.11.2016

Ashish Tripathi

 

 

 
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