Ram Lakhan Yadav vs D.I.O.S. And Ors.
2016 Latest Caselaw 7294 ALL

Citation : 2016 Latest Caselaw 7294 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Ram Lakhan Yadav vs D.I.O.S. And Ors. on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5810 of 1997
 

 
Petitioner :- Ram Lakhan Yadav
 
Respondent :- D.I.O.S. And Ors.
 
Counsel for Petitioner :- Anil Bhushan
 
Counsel for Respondent :- S.C.,D.S.M.Tripathi,S.D.Ojha,V.C. Dixit
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 29.11.2016

Ashish Tripathi

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