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Duryodhan Singh Yadav vs State Of U.P. And 4 Others
2016 Latest Caselaw 7292 ALL

Citation : 2016 Latest Caselaw 7292 ALL
Judgement Date : 29 November, 2016

Allahabad High Court
Duryodhan Singh Yadav vs State Of U.P. And 4 Others on 29 November, 2016
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7913 of 2016
 

 
Petitioner :- Duryodhan Singh Yadav
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Qamrul Hasan Siddiqui
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by learned counsel for the respondent No.1, one month further time is granted to file counter affidavit.

List thereafter.

Order Date :- 29.11.2016

Ashish Tripathi

 

 

 
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