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Smt. Sonali Gupta And 5 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7283 ALL

Citation : 2016 Latest Caselaw 7283 ALL
Judgement Date : 28 November, 2016

Allahabad High Court
Smt. Sonali Gupta And 5 Others vs State Of U.P. And 3 Others on 28 November, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5094 of 2016
 
Petitioner :- Smt. Sonali Gupta And 5 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mohammad Jamil Akhtar,V.M. Zaidi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Connect with  Crl. Misc Writ Petition No.5361 of 2016 which has been preferred by the husband Pawan Kumar which is stated to be pending in Mediation Centre and the next date  is fixed  on 16.12.2016.

List this matter thereafter along with the report of the Mediation Centre.

Till the next date of listing, interim order, if any, shall continue. 

(Mrs. Rekha Dixit,J)   (Ramesh Sinha,J.)

Order Date :- 28.11.2016

G.S

 

 

 
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