Sharad Kumar And 3 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7279 ALL

Citation : 2016 Latest Caselaw 7279 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Sharad Kumar And 3 Others vs State Of U.P. And 2 Others on 28 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10727 of 2016
 
Petitioner :- Sharad Kumar And 3 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Raj Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.)

Learned counsel for the parties are present.

List this matter after two weeks along with the report of the Mediation Centre.

Till the next date of listing, interim order, if any, shall continue.

(Mrs.Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 28.11.2016

G.S

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