Suchendra Singh And 2 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7278 ALL

Citation : 2016 Latest Caselaw 7278 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Suchendra Singh And 2 Others vs State Of U.P. And 2 Others on 28 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10157 of 2016
 
Petitioner :- Suchendra Singh And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Pradeep Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

On the request of Sri Pradeep Kumar, learned counsel for the petitioners, list this matter in the next cause list.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 28.11.2016

G.S

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