Smt. Neetu vs State Of U.P. & Another
2016 Latest Caselaw 7277 ALL

Citation : 2016 Latest Caselaw 7277 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Smt. Neetu vs State Of U.P. & Another on 28 November, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 3418 of 2016
 

 
Revisionist :- Smt. Neetu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Devi Prasad Tripathi,Manish Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned AGA has accepted notice on behalf of opp. party no. 1.

Issue notice to the opp. party no. 2.

List after service of notice upon opp. party no. 2.

Order Date :- 28.11.2016

NKV

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