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M/S Woodpecker Board Pvt. Ltd. And ... vs Bank Of India And Another
2016 Latest Caselaw 7242 ALL

Citation : 2016 Latest Caselaw 7242 ALL
Judgement Date : 25 November, 2016

Allahabad High Court
M/S Woodpecker Board Pvt. Ltd. And ... vs Bank Of India And Another on 25 November, 2016
Bench: Arun Tandon, Sangeeta Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 11778 of 2006
 

 
Petitioner :- M/S Woodpecker Board Pvt. Ltd. And Another
 
Respondent :- Bank Of India And Another
 
Counsel for Petitioner :- Raj Kumar Tewari,Kushal Kant
 
Counsel for Respondent :- Siddharth,S.C.
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

Nobody is present to press this petition on behalf of the petitioner even in the revised reading of the cause list.

Sri Siddharth, Advocate, is present for the respondents.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 25.11.2016

Vinod.

 

 

 
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