Ramswarup Kushwaha vs Govinddas And Another
2016 Latest Caselaw 7234 ALL

Citation : 2016 Latest Caselaw 7234 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Ramswarup Kushwaha vs Govinddas And Another on 25 November, 2016

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1649 of 2016
 

 
Appellant :- Ramswarup Kushwaha
 
Respondent :- Govinddas And Another
 
Counsel for Appellant :- Rajesh Kumar Dubey
 
Counsel for Respondent :- Om Prakash Yadav
 

 
Hon'ble B. Amit Sthalekar,J.

The appellant is seeking exemption or grant of time to him to deposit the statutory amount of Rs.25,000/-.

Learned counsel for the appellant prays that time may be granted till 3rd week of December, 2016 to file aforesaid statutory deposit.

Time is granted till 23rd December, 2016.

List thereafter.

Order Date :- 25.11.2016

Ashish Nayan

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