Husain Raja vs State Of U.P. & Others
2016 Latest Caselaw 7228 ALL

Citation : 2016 Latest Caselaw 7228 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Husain Raja vs State Of U.P. & Others on 25 November, 2016

Bench: Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- CRIMINAL REVISION No. - 1462 of 2007
 

 
Revisionist :- Husain Raja
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Chandra Bhan Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dixit,J.

List has been revised. None present for the revisionist to press this revision.

List in the next cause list.

Order Date :- 25.11.2016

G.S

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