Vinod Kumar Agrawal vs State Of U.P. & Another
2016 Latest Caselaw 7220 ALL

Citation : 2016 Latest Caselaw 7220 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Vinod Kumar Agrawal vs State Of U.P. & Another on 25 November, 2016

Bench: Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- CRIMINAL REVISION No. - 1168 of 2007
 

 
Revisionist :- Vinod Kumar Agrawal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Mithilesh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,K.S.Chahar
 

 
Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Mithilesh Kumar Shukla, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 25.11.2016

G.S

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