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Madan Lal Singhal And 5 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7209 ALL

Citation : 2016 Latest Caselaw 7209 ALL
Judgement Date : 24 November, 2016

Allahabad High Court
Madan Lal Singhal And 5 Others vs State Of U.P. And 2 Others on 24 November, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14564 of 2016
 

 
Petitioner :- Madan Lal Singhal And 5 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Santosh Singh
 
Counsel for Respondent :- G.A.,Santosh Kumar Dubey
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned counsel for the petitioners states that  next date is fixed  on 21.12.2016 before the Mediation Centre.

List this matter  immediately thereafter along with the report of the mediation centre.

Till then next date of listing, interim order, if any, shall continue.

( Mrs. Reksh Dixit,J)  (Ramesh Sinha,J)

Order Date :- 24.11.2016

G.S

 

 

 
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