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Sana Ulla Alias Assu & 6 Others vs State Of U.P. & 2 Others
2016 Latest Caselaw 7207 ALL

Citation : 2016 Latest Caselaw 7207 ALL
Judgement Date : 24 November, 2016

Allahabad High Court
Sana Ulla Alias Assu & 6 Others vs State Of U.P. & 2 Others on 24 November, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13859 of 2016
 
Petitioner :- Sana Ulla Alias Assu & 6 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Mashaluddin Shah
 
Counsel for Respondent :- G.A.,Raj Kumar Tiwari
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned counsel for the petitioners states that on 2.12.2016 is  date fixed before the Mediation Centre. 

List immediately thereafter along with the report of the Mediation Centre.

Till the next date of listing, interim order, if any, shall continue.

(Mrs. Rekha Dixit,J)  ( Ramesh Sinha,)

Order Date :- 24.11.2016

G.S

 

 

 
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