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Rajnarayan & Others vs State Of U.P.
2016 Latest Caselaw 7204 ALL

Citation : 2016 Latest Caselaw 7204 ALL
Judgement Date : 24 November, 2016

Allahabad High Court
Rajnarayan & Others vs State Of U.P. on 24 November, 2016
Bench: Satya Narain Agnihotri



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL REVISION No. - 1894 of 2002
 

 
Revisionist :- Rajnarayan & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- A. Chaturvedi
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Satya Narain Agnihotri, J.

Case called out.

Sri A. Chaturvedi, learned counsel for the revisionist is present on behalf of the revisionist.

I have gone through the records and it reveals that the record of subordinate court is not available.

Hence the Registry is directed to summon the record of the subordinate court.

List after one month.

Order Date :- 24.11.2016.

Vinod.

 

 

 

 
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