Gram Sewa Sansthan Thru' Secy. vs State Of U.P. & Another
2016 Latest Caselaw 7198 ALL

Citation : 2016 Latest Caselaw 7198 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Gram Sewa Sansthan Thru' Secy. vs State Of U.P. & Another on 24 November, 2016

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL REVISION No. - 2055 of 2002
 

 
Revisionist :- Gram Sewa Sansthan Thru' Secy.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- K.P. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Satya Narain Agnihotri, J.

List revised. None is present to press this revision on behalf of the revisionist.

Sri Vivek Ji Shandilya, counsel for the opposite party no. 2 is present.

The revision is dismissed as infructuous.

Order Date :- 24.11.2016.

Vinod.

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