Citation : 2016 Latest Caselaw 7194 ALL
Judgement Date : 24 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL REVISION No. - 1895 of 2002 Revisionist :- Dhanpati Devi Opposite Party :- State Of U.P. & Others Counsel for Revisionist :- P.K.S. Paliwal Counsel for Opposite Party :- Govt. Advocate Hon'ble Satya Narain Agnihotri, J.
List revised. None is present to press this revision on behalf of the revisionist.
The revision is dismissed as infructuous.
Order Date :- 24.11.2016.
Vinod.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!