Pramod Kumar vs State Of U.P. & Others
2016 Latest Caselaw 7192 ALL

Citation : 2016 Latest Caselaw 7192 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Pramod Kumar vs State Of U.P. & Others on 24 November, 2016

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL REVISION No. - 2091 of 2002
 

 
Revisionist :- Pramod Kumar
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- K.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Satya Narain Agnihotri, J.

List revised. None is present to press this revision on behalf of the revisionist.

The revision is dismissed as infructuous.

Order Date :- 24.11.2016.

Vinod.

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