Dharmendra Kumar vs State Of U.P.
2016 Latest Caselaw 7186 ALL

Citation : 2016 Latest Caselaw 7186 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Dharmendra Kumar vs State Of U.P. on 23 November, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32707 of 2016
 

 
Applicant :- Dharmendra Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K. Tripathi
 
Counsel for Opposite Party :- G.A.,Sanjay Pratap Singh
 
Hon'ble Harsh Kumar,J.

Learned A.G.A for the State prays for and is granted a week's and no more time to file counter affidavit.

List thereafter peremptorily on the top of list on 07.12.2016.

Order Date :- 23.11.2016

Vinod.

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