Dhirendra @ Dhiraj @ Dharmendra vs State Of U.P.
2016 Latest Caselaw 7178 ALL

Citation : 2016 Latest Caselaw 7178 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Dhirendra @ Dhiraj @ Dharmendra vs State Of U.P. on 23 November, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35299 of 2016
 

 
Applicant :- Dhirendra @ Dhiraj @ Dharmendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Singh,Pratibha Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Harsh Kumar, J.

The case is passed over on the request made by learned counsel for the applicant.

List in the next cause list.

Order Date :- 23.11.2016

Vinod.

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