Neelu @ Nilesh @ Nilay Pandey vs Smt. Chhabbi Devi And 5 Others
2016 Latest Caselaw 7169 ALL

Citation : 2016 Latest Caselaw 7169 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Neelu @ Nilesh @ Nilay Pandey vs Smt. Chhabbi Devi And 5 Others on 23 November, 2016

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1556 of 2016
 

 
Appellant :- Neelu @ Nilesh @ Nilay Pandey
 
Respondent :- Smt. Chhabbi Devi And 5 Others
 
Counsel for Appellant :- Manoj Kumar Mishra
 

 
Hon'ble B. Amit Sthalekar,J.

Heard Shri Manoj Kumar Mishra, learned counsel for the appellant.

Issue notice to the respondents on the delay condonation application returnable within six weeks. The appellant shall take steps for service on the respondents within one week.

All the respondents may file their objection within six weeks to the affidavit filed in support of the delay condonation application.

List thereafter.

Order Date :- 23.11.2016

Ashish Nayan

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