Yogesh Talwar And 4 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7161 ALL

Citation : 2016 Latest Caselaw 7161 ALL
Judgement Date : 22 November, 2016

Allahabad High Court

Yogesh Talwar And 4 Others vs State Of U.P. And 2 Others on 22 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14735 of 2016
 
Petitioner :- Yogesh Talwar And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kamlesh Kumar Dwivedi,Pintu Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.M

Case called out. None present for the petitioners. Learned A.G.A is present.

List this matter after two weeks along with the report of the Mediation Centre.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 22.11.2016

G.S

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