Rajveer Singh Thakur And 3 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7158 ALL

Citation : 2016 Latest Caselaw 7158 ALL
Judgement Date : 22 November, 2016

Allahabad High Court

Rajveer Singh Thakur And 3 Others vs State Of U.P. And 3 Others on 22 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13895 of 2016
 

 
Petitioner :- Rajveer Singh Thakur And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajendra Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

As prayed by Sri R.P.S Chauhan, learned counsel for the petitioners , list this matter in the next cause list showing the name of Sri R.P.S. Chauhan, learned counsel for the petitioner.

Till the next date of listing, nterim order, if any, shall continue.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J )

Order Date :- 22.11.2016

G.S

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