Shree Om And Another vs State Of U.P.
2016 Latest Caselaw 7139 ALL

Citation : 2016 Latest Caselaw 7139 ALL
Judgement Date : 19 November, 2016

Allahabad High Court

Shree Om And Another vs State Of U.P. on 19 November, 2016

Bench: Vikram Nath, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 3368 of 2015
 

 
Appellant :- Shree Om And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Mishra
 
Counsel for Respondent :- Govt.Advocate
 
Hon'ble Vikram Nath,J.

Hon'ble Sheo Kumar Singh-I, J.

Sri Sangam Lal Kesarwani, Advocate, has made a mention that his senior counsel Sri Arvind Verma from Delhi appears in this matter on behalf of the appellants, he is unable to attend the Court.

As prayed, list on 01st December, 2016.

Name of Sri R.P. Singh, Advocate, be also printed from the side of the appellants, when the appeal is listed next.

Order Date :- 19.11.2016

Vinod.

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