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Premdas Prajapati vs State Of U.P. And 5 Others
2016 Latest Caselaw 7136 ALL

Citation : 2016 Latest Caselaw 7136 ALL
Judgement Date : 19 November, 2016

Allahabad High Court
Premdas Prajapati vs State Of U.P. And 5 Others on 19 November, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 54505 of 2016
 

 
Petitioner :- Premdas Prajapati
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Mahendra Pal Singh Niranj
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted six weeks time to file counter affidavit. Rejoinder Affidavit, if any, may be filed within a week thereafter.

List this case on 09.01.2017.

It is made clear that if by the next date the counter affidavit is not filed, the application for interim order shall be considered on the next date.

Order Date :- 19.11.2016

AU

 

 

 
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