Babu Ram vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 7128 ALL

Citation : 2016 Latest Caselaw 7128 ALL
Judgement Date : 19 November, 2016

Allahabad High Court

Babu Ram vs State Of U.P. And 4 Ors. on 19 November, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 34882 of 2016
 

 
Petitioner :- Babu Ram
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Rajiv Sisodia,Dhirendra Kumar Srivastav
 
Counsel for Respondent :- C.S.C.,Prem Prakash Yadav,Uma Nath Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner states that he does not want to press this writ petition.

The writ petition is, accordingly, dismissed as withdrawn.

Order Date :- 19.11.2016

Download the LatestLaws.com Mobile App