Kamlesh Kumar vs State Of U.P. And 5 Others
2016 Latest Caselaw 7124 ALL

Citation : 2016 Latest Caselaw 7124 ALL
Judgement Date : 19 November, 2016

Allahabad High Court

Kamlesh Kumar vs State Of U.P. And 5 Others on 19 November, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 54512 of 2016
 

 
Petitioner :- Kamlesh Kumar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Mahendra Pal Singh Niranj
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted six weeks time to file counter affidavit. Rejoinder Affidavit, if any, may be filed within a week thereafter.

List this case on 09.01.2017.

It is made clear that if by the next date the counter affidavit is not filed, the application for interim order shall be considered on the next date.

Order Date :- 19.11.2016

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