Amir vs State Of U.P.
2016 Latest Caselaw 7110 ALL

Citation : 2016 Latest Caselaw 7110 ALL
Judgement Date : 18 November, 2016

Allahabad High Court

Amir vs State Of U.P. on 18 November, 2016

Bench: Vikram Nath, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 5810 of 2016
 

 
Appellant :- Amir
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Imran Mabood Khan
 
Counsel for Respondent :- G.A.
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

Heard learned counsel for the appellant and the learned A.G.A. for the State.

Admit and connect with Criminal Appeal No. 5718 of 2016.

Summon the lower court record.

Learned A.G.A. prays for and is granted two weeks' time to obtain instructions/file counter affidavit within two weeks.

List after one month.

Order Date :- 18.11.2016.

Vinod.

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