Madan Lal & Another vs State Of U.P.
2016 Latest Caselaw 7108 ALL

Citation : 2016 Latest Caselaw 7108 ALL
Judgement Date : 18 November, 2016

Allahabad High Court

Madan Lal & Another vs State Of U.P. on 18 November, 2016

Bench: Vikram Nath, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 4417 of 2016
 

 
Appellant :- Madan Lal & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Maohammd Nadeem
 
Counsel for Respondent :- G.A.
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

According to the office report dated 15.09.2016, the lower court record has not been received. Almost two months have been passed, since the last report has been submitted. Office will submit a fresh report regarding the receipt of the lower court record. In case, the record is not received, a reminder will be sent to the District & Sessions Judge, Kannauj, to forthwith send the lower court record.

List this appeal on 15th December, 2016.

Order Date :- 18.11.2016

Vinod.

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