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Akash Pandey And 8 Others vs The B.H.U., Varanasi And Another
2016 Latest Caselaw 7106 ALL

Citation : 2016 Latest Caselaw 7106 ALL
Judgement Date : 18 November, 2016

Allahabad High Court
Akash Pandey And 8 Others vs The B.H.U., Varanasi And Another on 18 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 26973 of 2016
 

 
Petitioner :- Akash Pandey And 8 Others
 
Respondent :- The B.H.U., Varanasi And Another
 
Counsel for Petitioner :- Lavlesh Kumar
 
Counsel for Respondent :- Ajeet Kumar Singh,S.C.,Vikram D. Chauhan
 

 
Hon'ble Ashwani Kumar Mishra,J.

List in the next cause list.

Order Date :- 18.11.2016

Ashish Nayan

 

 

 
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