C/M Kalgidhar Shiksha Prasar ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 7105 ALL

Citation : 2016 Latest Caselaw 7105 ALL
Judgement Date : 18 November, 2016

Allahabad High Court

C/M Kalgidhar Shiksha Prasar ... vs State Of U.P. And 3 Others on 18 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 54123 of 2016
 

 
Petitioner :- C/M Kalgidhar Shiksha Prasar Samiti Gurudwara And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajay Kumar Sharma
 
Counsel for Respondent :- C.S.C.,Bhola Nath Yadav
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned standing counsel prays for and is granted three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within a period of two weeks thereafter.

List thereafter.

Order Date :- 18.11.2016

Ashish Nayan

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