Sandeep Kumar Kesri vs State Of U.P. And 4 Others
2016 Latest Caselaw 7102 ALL

Citation : 2016 Latest Caselaw 7102 ALL
Judgement Date : 18 November, 2016

Allahabad High Court

Sandeep Kumar Kesri vs State Of U.P. And 4 Others on 18 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 26969 of 2016
 

 
Petitioner :- Sandeep Kumar Kesri
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Nigamendra Shukla
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari,Syed Fahim Ahmed
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the respondent University states that he has obtained instructions in the matter and an affidavit shall be filed within a period of three days. Put up in the additional cause list on 23.11.2016.

Order Date :- 18.11.2016

Ashish Nayan

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