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Raj Narayan Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 7100 ALL

Citation : 2016 Latest Caselaw 7100 ALL
Judgement Date : 18 November, 2016

Allahabad High Court
Raj Narayan Singh vs State Of U.P. And 3 Others on 18 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 14082 of 2016
 

 
Petitioner :- Raj Narayan Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bhuvnesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

 Heard counsel for the applicant.

Order dated 01.4.2016 is modified, and time for filing revision is extended till 30.11.2016.

Order Date :- 18.11.2016

Ashish Nayan

 

 

 
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