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Shatrughan & Another vs State Of U.P.
2016 Latest Caselaw 7098 ALL

Citation : 2016 Latest Caselaw 7098 ALL
Judgement Date : 18 November, 2016

Allahabad High Court
Shatrughan & Another vs State Of U.P. on 18 November, 2016
Bench: Vikram Nath, Sheo Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 5806 of 2016
 

 
Appellant :- Shatrughan & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raj Kishor Pandey,Anand Mohan Pandey
 
Counsel for Respondent :- G.A.
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

Heard learned counsel for the appellant and the learned A.G.A. for the State.

Admit.

Summon the lower court record.

Learned A.G.A. prays for and is granted two weeks' time to obtain instructions/file counter affidavit within two weeks.

List after one month.

Order Date :- 18.11.2016.

Vinod.

 

 

 

 
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