Pawan vs State Of U.P.
2016 Latest Caselaw 7083 ALL

Citation : 2016 Latest Caselaw 7083 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Pawan vs State Of U.P. on 17 November, 2016

Bench: Vikram Nath, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 4433 of 2011
 

 
Appellant :- Pawan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Kumar Dubey,Anil Srivastva,Sanjay Dwivedi
 
Counsel for Respondent :- Govt. Advocate,Jai Shankar Malviya 
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

Adjournment has been sought by Sri Thakur Prasad Dubey, learned counsel for the appellant on account of his personal difficulties.

List peremptorily on 28th November, 2016 .

Order Date :- 17.11.2016

Vinod.

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